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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(f) in Punjab Package Deal Properties (Disposal) Rules, 1976

(f)An urban property, may be disposed of by negotiation to Government Departments, Semi-Government Departments, Co-operative Societies, Corporate Bodies and Public Institutions for a public purpose, or to private companies registered under the Companies Act, 1956, in accordance with the Government Policy as may from time to time be framed.