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Supreme Court - Daily Orders

Brij Bhushan Sharma vs Central Bureau Of Investigation C.B.I. on 2 May, 2022

Bench: Indira Banerjee, A.S. Bopanna

      ITEM NO.1                          COURT NO.8               SECTION II

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                               Criminal Appeal   No(s).   881-882/2021

      BRIJ BHUSHAN SHARMA                                           Appellant(s)

                                                 VERSUS

      CENTRAL BUREAU OF INVESTIGATION C.B.I.                        Respondent(s)

      (only I.A. NOs. 58383 and 58385 of 2022 ((app. for bail on b/o of
      Appellant No. 2) in AR-976-977/2021 AND I.A. Nos. 51870 and 60247
      of 2022 (app. for interim bail and extension of bail in AR-1087/21
      be listed )

      WITH

      Crl.A. No. 976-977/2021 (II)
      (FOR GRANT OF BAIL ON IA 58383/2022 FOR EXEMPTION FROM FILING O.T.
      ON IA 58385/2022 IA No. 58385/2022 - EXEMPTION FROM FILING O.T.
      IA No. 58383/2022 - GRANT OF BAIL)

      Crl.A. No. 1087/2021 (II)
      (FOR INTERIM BAIL ON IA 51870/2022    FOR EXTENSION OF BAIL ON IA
      60247/2022 IA No. 60247/2022 - EXTENSION OF BAIL IA No. 51870/2022
      - INTERIM BAIL)


      Date : 02-05-2022 These appeals were called on for hearing today.

      CORAM :            HON'BLE MS. JUSTICE INDIRA BANERJEE
                         HON'BLE MR. JUSTICE A.S. BOPANNA


      For Appellant(s)             Mr.   Saurabh Ajay Gupta, AOR
                                   Mr.   Nishant Bishnoi, Adv.
                                   Ms.   Srishti Prabhakar, Adv.
                                   Mr.   Grupreet Singh Parwanda, Adv.

                                   Mr. Devvrat, AOR
                                   Mr. Anup Kumar, Adv.
                                   Ms. Neha Jaiswal, Adv.
Signature Not Verified
                                   Mrs. Amita Gupta, AOR
                                   Mr. Aayush Gupta, Adv.
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2022.05.02
16:40:22 IST
Reason:                            Ms. Vishakha Aggarwal, Adv.
                                   Ms. Neha Sareen, Adv.
                                   Mr. Ankit Kumar, Adv.
                                    2

For Respondent(s)    Ms.   Aishwarya Bhati, ASG
                     Mr.   Rajesh K. Singh, Adv.
                     Ms.   Swarupama Chaturvedi, Adv.
                     Mr.   Om Prakash Shukla, Adv.
                     Ms.   Ruchi Kohli, Adv.
                     Mr.   Bhuvan Kapoor, Adv.
                     Mr.   Arvind Kumar Sharma, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

CRIMINAL APPEAL NOS. 881-882/2021 AND 976-977/2021 Let the bail applications be listed for hearing along with the appeals on 21.07,2022.

Records be requisitioned from the Courts below in the meanwhile.

CRIMINAL APPEAL NO. 1087/2021 List on 06.05.2022.

(GULSHAN KUMAR ARORA) (MATHEW ABRAHAM) AR-CUM-PS COURT MASTER (NSH)