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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Veterinary Practitioners Rules, 1976

(2)When there is a casual vacancy from amongst the members elected, under Clause (c) of Section 4, the Registrar shall forthwith report the vacancy to the President and shall upon orders of the President request the Orissa University of Agriculture and Technology dealing with Veterinary Science to elect a member within two months from the date on which the vacancy occurs. The said University shall intimate to the President the name of the person elected with his qualification, registration number and address.