Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(viii) in Police Regulations, Bengal , 1943

(viii)The escort officer will present the command certificate for examination to the remitting treasury or Bank Officer before the remittance is handed over to him. He should also present it for examination to the Treasury or Bank Officer taking charge of the treasure. The latter will satisfy himself that he is taking over the treasure from the officer named in the command certificate and will at the same time check the strength of the escort with that started in the command certificate, noting any difference that he may find. When all is correct, he will merely sign the command certificate.