Delhi High Court - Orders
Harkishandas Nijhawan vs Cpio, Special Branch Of Delhi Police & ... on 3 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~25 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12213/2018
HARKISHANDAS NIJHAWAN ..... Petitioner
Through: Petitioner in person.
versus
CPIO, SPECIAL BRANCH OF DELHI POLICE & ANR.
..... Respondents
Through: Mr. Siddarth Agarwal and Mr. Arjun
Basra, Advocates for Ms. Hetu Arora
Sethi, ASC for GNCTD/R-1.
+ W.P.(C) 12269/2018
HARKRISHAN DAS NIJHAWAN ..... Petitioner
Through: Petitioner in person.
versus
CPIO, SPECIAL BRANCH OF DELHI POLICE & ANR.
..... Respondents
Through: Mr. Siddarth Agarwal and Mr. Arjun
Basra, Advocates for Ms. Hetu Arora
Sethi, ASC for GNCTD/R-1.
+ W.P.(C) 13319/2018
HARKRISHAN DAS NIJHAWAN ..... Petitioner
Through: Petitioner in person.
versus
CPIO, SPECIAL BRANCH OF DELHI POLICE & ANR.
..... Respondents
Through: Mr. Siddarth Agarwal and Mr. Arjun
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/10/2023 at 21:11:18
Basra, Advocates for Ms. Hetu Arora
Sethi, ASC for GNCTD/R-1.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.10.2023
1. Learned Counsel for Respondents is directed to produce the manual in a sealed cover for the Court to peruse it before coming to the conclusion as to whether the manual contains such classified information which need not be divulged to an applicant for a passport.
2. List on 09.02.2024.
SUBRAMONIUM PRASAD, J OCTOBER 3, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:11:18