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Delhi High Court - Orders

Madan Lal Suryawanshi vs Tara Devi (Now Deceases Through Its Lrs on 18 May, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~61(Appellate)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CM(M) 460/2022 & CM No. 23411/2022, CM No. 23412/2022
                                MADAN LAL SURYAWANSHI                  ..... Petitioner
                                            Through: Petitioner in person

                                                   versus

                                TARA DEVI (NOW DECEASES THROUGH ITS LRS
                                                                 ..... Respondents
                                             Through: None

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                   ORDER

% 18.05.2022

1. This petition challenges orders passed in an execution proceeding. Neither is the execution petition on record, nor is the decree of which execution is sought on record.

2. The petitioner who appears in person seeks and is granted a week's time to place the documents on record under cover of an appropriate affidavit.

3. Re-notify on 27th May, 2022.

C.HARI SHANKAR, J MAY 18, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:23.05.2022 16:11:54