Delhi High Court - Orders
Madan Lal Suryawanshi vs Tara Devi (Now Deceases Through Its Lrs on 18 May, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~61(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 460/2022 & CM No. 23411/2022, CM No. 23412/2022
MADAN LAL SURYAWANSHI ..... Petitioner
Through: Petitioner in person
versus
TARA DEVI (NOW DECEASES THROUGH ITS LRS
..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 18.05.2022
1. This petition challenges orders passed in an execution proceeding. Neither is the execution petition on record, nor is the decree of which execution is sought on record.
2. The petitioner who appears in person seeks and is granted a week's time to place the documents on record under cover of an appropriate affidavit.
3. Re-notify on 27th May, 2022.
C.HARI SHANKAR, J MAY 18, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:23.05.2022 16:11:54