Bombay High Court
Shamrao Vithal Tevare vs The State Of Maharashtra on 30 September, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
NISHA Digitally signed by NISHA
SANDEEP CHITNIS
SANDEEP Date: 2021.10.04
CHITNIS 17:16:03 +0530
24-ba.2974.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO.2974 OF 2021
Shamrao Vithal Tevare ...Applicant
Versus
The State of Maharashtra ...Respondent
Mr. K. S. Patil i/b Ms. Saili Dhuru, for the Applicant.
Mr. H. J. Dedhia, A.P.P for the Respondent - State.
CORAM : REVATI MOHITE DERE, J.
DATE : 30th SEPTEMBER 2021 (THROUGH VIDEO CONFERENCING) P.C. :
1. Stand over to 5th October 2021 at 2:30 p.m. REVATI MOHITE DERE, J.N. S. Chitnis 1/1