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Bombay High Court

Shamrao Vithal Tevare vs The State Of Maharashtra on 30 September, 2021

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

NISHA      Digitally signed by NISHA
           SANDEEP CHITNIS
SANDEEP    Date: 2021.10.04
CHITNIS    17:16:03 +0530



                                                                                         24-ba.2974.2021.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CRIMINAL APPELLATE JURISDICTION

                                         CRIMINAL BAIL APPLICATION NO.2974 OF 2021
                     Shamrao Vithal Tevare                                      ...Applicant
                         Versus
                     The State of Maharashtra                                   ...Respondent
                     Mr. K. S. Patil i/b Ms. Saili Dhuru, for the Applicant.

                     Mr. H. J. Dedhia, A.P.P for the Respondent - State.

                                                        CORAM : REVATI MOHITE DERE, J.

DATE : 30th SEPTEMBER 2021 (THROUGH VIDEO CONFERENCING) P.C. :

1. Stand over to 5th October 2021 at 2:30 p.m. REVATI MOHITE DERE, J.
N. S. Chitnis 1/1