Section 8(6)(i) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(6)(i) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(i)the records of all officers included in the list;