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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Haryana - Subsection

Section 53(1)(i) in Haryana Registration and Regulation of Societies Act, 2012

(i)the records, registers or the books of accounts are likely to be tampered with or destroyed and the funds and the property are likely to be misappropriated or misapplied; or