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Madhya Pradesh High Court

Raj Bahadur Singh vs The State Of Madhya Pradesh on 30 October, 2017

THE HIGH COURT OF MADHYA PRADESH CONC-1110-2017 (RAJ BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : m At the request of counsel for the petitioner, the case is adjourned.

List the case after four weeks. (S.K. SETH) (SMT. ANJULI PALO) JUDGE JUDGE vidya