Madhya Pradesh High Court
Raj Bahadur Singh vs The State Of Madhya Pradesh on 30 October, 2017
THE HIGH COURT OF MADHYA PRADESH CONC-1110-2017 (RAJ BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : m At the request of counsel for the petitioner, the case is adjourned.
List the case after four weeks. (S.K. SETH) (SMT. ANJULI PALO) JUDGE JUDGE vidya