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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in Tamil Nadu Public Libraries Act, 1948

(5)The members of every Local Library Authority shall elect a Chairman and a Vice- Chairman from among themselves.Notwithstanding anything contained in the principal Act of the rules made there under, the election of Vice - Chairman by the members of the Local Library Authority. City of Chennai , on the 24th day of January 2007 shall, for all purposes, be deemed to be and to have always been, validly held in accordance with law as if the principal Act as amended by this Act had been in force at all material times when such election had been held.