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State of Bihar - Section
Section 5 in Indira Gandhi Institute of Medical Sciences Act, 1984
5. [ [Section 5 substituted vide Section 3 of Amendment Act 9 of 2008.]
The Board of Governors shall consist of the following members. -| (1) | Minister of Health, | Ex-officio | Chairman |
| (2) | Leader of opposition of Bihar Assembly, | Ex-officio | Member |
| (3) | Secretary Health, | Ex-officio | Member |
| (4) | Secretary Finance, | Ex-officio | Member |
| (5) | Director Medical Education/ Additional Director MedicalEducation, | Ex-officio | Member |
| (6) | Director of the Institute, | Ex-officio | Secretary of the Board |
| (7) | Director-in-Chief of Health Services, | Ex-officio | Member |
| (8) | Senior most Principal of Government Medical colleges of Bihar, | Ex-officio | Member |
| (9) | Fourfaculty members of the Institute consisting of 2Professors, one Associate Professor and one Assistant Professoraccording to seniority on rotation for every two years. | ||
| (10) [ [Substituted vide Section 2 of Amendment Act, 23 of 2008.] | Sixmembers to be nominated by the State Governmentfrom amongst persons of Medical profession out of which at leastone member be from Scheduled Caste and one from Woman category.] |