Section 86(2) in The Maharashtra University of Health Sciences Act, 1998
(2)[ The Government shall cause the annual report of the University, received by it, to be laid before each House of the State Legislature.] [Section 86 re-numbered as sub-section (1) and sub-section (2) was added by Maharashtra 35 of 2001, section 4, w.e.f. 5-10-2010.]
