Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 350] [Entire Act] State of Goa - Subsection Section 350(2) in Goa Prisons Rules, 2006 (2)In the case of petition of appeal of several prisoners convicted together at the same trial, the petition may be accompanied by a single copy of the judgement or order appealed against.
