Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(i) in The Central Reserve Police Force Rules, 1955

(i)The credit to be afforded to the leave account of all the personnel as stated in para (2) above in respect of earned leave at the commencement of each calendar half year shall be at a uniform rate of 30 days.