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Union of India - Section

Section 12 in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

12. Issue of Certificate.

(1)The Principal Officer shall prepare in duplicate the certificate of efficiency as lifeboatman in respect of each successful candidate in the form set out in Appendix "D".
(2)Every successful candidate shall be required to sign his name in both the copies of the certificate in the presence of the authority delivering the certificate to him; one copy of the certificate shall be delivered to him on payment of a fee of Rs. 2 and the other shall be retained for record in the office of the Principal Officer.
(3)All documents in original received with the application shall also be returned to the candidate along with the certificate.