Section 91(2)(xvi) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Chattisgarh - Subsection

Section 91(2)(xvi) in The Chhattisgarh Motor Vehicles Rules, 1994

(xvi)on a request being made by the conductor, refuse to declare to him the journey he intends to take or has taken in the stage carriage, or before leaving the stage carriage, attempt to ignore the conductor in making the payment of the legal lure for the whole journey; or

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State of Chattisgarh - Subsection

Section 91(2)(xvi) in The Chhattisgarh Motor Vehicles Rules, 1994