Supreme Court - Daily Orders
C.I.T. vs M/S Career Launcher (India) Ltd. on 29 April, 2014
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ITEM NO.33 COURT NO. 14 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 3093/2013
(From the judgement and order dated 19/04/2012 in ITA
No.926/2011 of The HIGH COURT OF DELHI AT N. DELHI)
C.I.T. Petitioner(s)
VERSUS
M/S CAREER LAUNCHER (INDIA) LTD. Respondent(s)
(OFFICE REPORT ON DEFAULT)
Date: 29/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
(IN CHAMBERS)
For Petitioner(s) Mr. P. Mahajan,Adv.
Mrs. Anil Katiyar,AOR
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Counsel for the petitioner now prays that no additional documents are required to be filed. Submission is recorded.
List the matter in due course.
(Narendra Prasad) (Saroj Saini)
Court Master Court Master