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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(2)All other expressions used but not defined in this Act, shall have the meaning respectively assigned to them under the Motor Vehicles Act, 1939 (Central Act 4 of 1939) as in force in Rajasthan.