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Union of India - Section

Section 12 in Compensatory Afforestation Fund Rules, 2018

12. Pay and Allowances of Officials.

- The officials referred to in sub-section (5) of section 9 and subsection (5) of section 11 and appointed on deputation basis shall be entitled to such pay and allowances as are admissible to the equivalent officials of the Central Government of Group "B" or Group `C', as the case may be.