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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(2)A joint family shall, for purposes of existing holdings or for allotment of land under these rules, be deemed to be one person and dealt with accordingly.