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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in Statutes of the Jodhpur National University, Jodhpur, 2010

(3)The Registrar, under the instructions of the Chairperson, shall invite applications by issuing advertisement, from persons possessing requisite qualifications for the concerned post and the Selection Committee shall conduct interviews. The Selection Committee shall recommend a panel of names in order of merit to be appointed for the relevant administrative or ministerial post to the Board of Management.