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State of Meghalaya - Section

Section 170 in Meghalaya Municipal Act, 1973

170. Names of public roads and number of houses.

(1)The Board at a meeting may cause a name to be given to any public road and to be affixed in such place as it may think fit, and may also cause a number to be affixed to every house, and in like manner may, from time to time, cause such names and numbers to be altered.Buildings