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Bombay High Court

Vinayak Anand Dhargalkar vs State Of Maharashtra on 22 July, 2022

Author: Bharati Dangre

Bench: Bharati Dangre

                                   1/2      906 908 ABA 1992 1994-22.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CRIMINAL APPELLATE JURISDICTION
    ANTICIPATORY BAIL APPLICATION NO.1922 OF 2022


Vinayak Anand Dhargalkar                    .. Applicant
                         Versus
The State of Maharashtra                    .. Respondent
                                     WITH

    ANTICIPATORY BAIL APPLICATION NO. 1994 OF 2022


Bechu Gurav Gupta                           .. Applicant
                         Versus
The State of Maharashtra                    .. Respondent

                               ...
Mr.Dilip Shukla with Priya Pandey and D.K. Shukla for the
applicants.
Mr.S.H.Yadav, APP for the State.

                            CORAM: BHARATI DANGRE, J.

DATED : 22nd JULY, 2022 P.C:-

1 The two applicants are arraigned as accused in C.R.No. 556/2022 registered with Amboli police station, invoking Sections 354, 509, 507, 504 r/w Section 34 IPC.

Barring the offence punishable u/s.354, all the other offences are bailable.



Tilak




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                                    2/2             906 908 ABA 1992 1994-22.doc


2                 Looking to the accusations faced by the applicants, in

the backdrop of the narration given by the complainant, let the Investigating Officer serve a notice u/s.41A of Cr.P.C upon the applicants, since the offence u/s.354 is punishable with the maximum imprisonment for five years.

3 The applicants shall respond to the said notice and report to the Investigating Officer as directed.

Upon securing their presence, the Investigating Officer shall follow the procedure prescribed u/s.41A. In case the Investigating Officer comes to a conclusion that he require the custodial interrogation, he shall give 48 hours notice to the applicant, in the two applications.

4 Applications are disposed off.

( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 22/07/2022 ::: Downloaded on - 23/07/2022 21:53:25 :::