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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xiv) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(xiv)"State Council" means The Andhra Pradesh State Council of Higher Education constituted under the provision of Andhra Pradesh State Council of Higher Education Act, 1988 (Andhra Pradesh Act 16 of 1988).