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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Odisha - Subsection

Section 301(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)a drain be constructed, of such size, materials and description, at such level with such fall and outlet as may appear to the Commissioner to be necessary for the effectual, drainage of such building;