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Chattisgarh High Court

Vice President Panda M/S Grasim Cement vs State Of Chhattisgarh And 02 Ors. 6 ... on 18 January, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                             WPL No. 3149 of 2007

             Vice President (P&A) Versus State of Chhattisgarh & Ors.



18.01.2018        Shri N.K.Vyas, Advocate for the petitioner.

                  Shri J.K.Gupta, Advocate for respondent No.2.

Shri S.P.Kale, Dy.A.G. for State.

At the request of the counsel for the parties, list it on 08/02/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit