Chattisgarh High Court
Vice President Panda M/S Grasim Cement vs State Of Chhattisgarh And 02 Ors. 6 ... on 18 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPL No. 3149 of 2007
Vice President (P&A) Versus State of Chhattisgarh & Ors.
18.01.2018 Shri N.K.Vyas, Advocate for the petitioner.
Shri J.K.Gupta, Advocate for respondent No.2.
Shri S.P.Kale, Dy.A.G. for State.
At the request of the counsel for the parties, list it on 08/02/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit