Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] Union of India - Subsection Section 239(4) in The Navy (Pay And Allowances) Regulations, 1966 (4)[ The sanctioning authority shall forward blank forms of agreement and mortgage bond (specimen at Appendices XTB, XIC and XIH) to the officer.
