Patna High Court - Orders
Smt.Ram Sakhi Devi vs The Union Of India & Ors on 16 June, 2014
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2249 of 2004
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Smt.Ram Sakhi Devi
.... .... Petitioner
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. D.K.Tiwary
For the Respondent/s : Mr. Satya Prakash Tripathy, Sr.C.G.S.C.
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
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2 16-06-2014Perused office note.
Heard Sri S.P.Tripathy, learned Central Government Standing Counsel. He submits that this petition has become infructuous.
Accordingly, the petition stands dismissed as the same has become infructuous.
(Rakesh Kumar, J) NKS/-
U T