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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(i) in The West Bengal Relief of Rural Indebtedness Act, 1975

(i)"debtor" means a person who is resident outside an area included in a Corporation, municipality, notified area or Cantonment and who belongs to any of the following categories, namely; -