Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bhupinder Singh & Anr vs Lt Governor Of Delhi & Ors on 10 February, 2023

Author: Manmohan

Bench: Manmohan

                              $~5
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 573/2018, CM APPL.6559/2023
                                    BHUPINDER SINGH & ANR.             ..... Petitioners
                                                 Through: Mr. Anunaya Mehta, Advocate.
                                                       versus

                                    LT GOVERNOR OF DELHI & ORS.                ..... Respondents
                                                 Through: Mr. Gautam Narayan, ASC with Ms.
                                                            Asmita Singh, Unmukt Gera and Mr.
                                                            Harshit Goel, Advocates for R-1.
                                                            Mr. Anil Soni, CGSC with Mr.
                                                            Devrat Yadav, Advocate for R-3.
                                                            Mr. Harish Malhotra, Ms.Avneet
                                                            Kaur and Mr. Gaurav Kumar Pandey,
                                                            Advocates for R-4&5.
                                                            Mr. Rajesh Ranjan, Mr. Aman
                                                            Kapoor and Mr. Ashutosh Agarwal,
                                                            Advocates for R-6.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                 ORDER

% 10.02.2023 Arguments heard. Judgment reserved.

MANMOHAN, J SAURABH BANERJEE, J FEBRUARY 10, 2023/So Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.02.2023 18:04:41