Delhi High Court - Orders
Bhupinder Singh & Anr vs Lt Governor Of Delhi & Ors on 10 February, 2023
Author: Manmohan
Bench: Manmohan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 573/2018, CM APPL.6559/2023
BHUPINDER SINGH & ANR. ..... Petitioners
Through: Mr. Anunaya Mehta, Advocate.
versus
LT GOVERNOR OF DELHI & ORS. ..... Respondents
Through: Mr. Gautam Narayan, ASC with Ms.
Asmita Singh, Unmukt Gera and Mr.
Harshit Goel, Advocates for R-1.
Mr. Anil Soni, CGSC with Mr.
Devrat Yadav, Advocate for R-3.
Mr. Harish Malhotra, Ms.Avneet
Kaur and Mr. Gaurav Kumar Pandey,
Advocates for R-4&5.
Mr. Rajesh Ranjan, Mr. Aman
Kapoor and Mr. Ashutosh Agarwal,
Advocates for R-6.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 10.02.2023 Arguments heard. Judgment reserved.
MANMOHAN, J SAURABH BANERJEE, J FEBRUARY 10, 2023/So Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.02.2023 18:04:41