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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(l) in The Employees' Provident Funds Scheme, 1952

(l)[ as respects magnesite mines covered by the notification of the Government of India in the Department of Social Security, No. G.S.R. 1166, dated the 9th August 1965, come into force on the 31st day of August, 1965;] [Inserted by G.S.R. 1241, dated 18.8.1965.]