Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 21] [Entire Act] Union of India - Subsection Section 21(a) in The Indian Penal Code, 1860 (a)in the service or pay of the Government or remunerated by fees or commission for the performance of any public duty by the Government;
