Supreme Court - Daily Orders
Director Of Income Tax (Exemption) ... vs M/S. Gemological Institute Of India on 25 October, 2016
Bench: R.K. Agrawal, A.M. Khanwilkar
ITEM NO.3 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No.19931/2016)
(Arising out of impugned final judgment and order dated 07/04/2016
in ITA No. 2467/2013 passed by the High Court of Bombay)
DIRECTOR OF INCOME TAX (EXEMPTION) MUMBAI Petitioner(s)
VERSUS
M/S. GEMOLOGICAL INSTITUTE OF INDIA Respondent(s)
(With appln. (s) for c/delay in filing slp)
Date : 25/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Maninder Singh,ASG
Mr. Nalin Kohli,Adv.
Mr. Amarjeet Singh,Adv.
Mr. T.M.Singh,Adv.
Mr. Prabhas Bajaj,Adv.
Mr. Ankit Roy,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Anita Malhotra) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.10.25 17:01:27 IST Reason: