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Supreme Court - Daily Orders

Director Of Income Tax (Exemption) ... vs M/S. Gemological Institute Of India on 25 October, 2016

Bench: R.K. Agrawal, A.M. Khanwilkar

     ITEM NO.3                           COURT NO.12                 SECTION IIIA

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2016
                                            (CC No.19931/2016)

     (Arising out of impugned final judgment and order dated 07/04/2016
     in ITA No. 2467/2013 passed by the High Court of Bombay)

     DIRECTOR OF INCOME TAX (EXEMPTION) MUMBAI                        Petitioner(s)

                                                 VERSUS

     M/S. GEMOLOGICAL INSTITUTE OF INDIA                              Respondent(s)
     (With appln. (s) for c/delay in filing slp)


     Date : 25/10/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)             Mr.   Maninder Singh,ASG
                                   Mr.   Nalin Kohli,Adv.
                                   Mr.   Amarjeet Singh,Adv.
                                   Mr.   T.M.Singh,Adv.
                                   Mr.   Prabhas Bajaj,Adv.
                                   Mr.   Ankit Roy,Adv.
                                   For   Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice.

(Anita Malhotra) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.10.25 17:01:27 IST Reason: