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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(5) in West Bengal Trade Unions Rules, 1998

(5)In each case, the Registrar shall, on an application from a contesting Trade Union, by order allot either the reserved symbol or a free symbol in conformity with its choice as far as practicable.