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[Cites 0, Cited by 0] [Section 860(3)] [Section 860] [Entire Act]

State of Jharkhand - Subsection

Section 860(3)(b) in Bihar Education Code, 1961

(b)Permission to apply for or accept private employment shall not be granted to any other Government servant unless the competent authority is satisfied that his premature resignation may be accepted without determent to the public service.