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[Cites 0, Cited by 1] [Section 203(2)] [Section 203] [Entire Act]

Union of India - Subsection

Section 203(2)(b) in The Motor Vehicles Act, 1988

(b)in the case of any other person, either at or near the place where the requirement is made, or, if the police officer thinks fit, at a police station specified by the police officer: