Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 15 in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 15. Maintenance of cleanliness and public hygiene.— Every street vendor shall maintain cleanliness and public hygiene in the vending zones and the adjoining areas.
