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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(ix) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(ix)the maximum rates of subscriptions which may be levied by the market committee under, section 13 and the recovery of such subscriptions;