Orissa High Court
M/S. Grapco Industries Ltd vs Opposite Parties on 6 May, 2026
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: MANAS KUMAR PANDA
Reason: Authentication
Location: OHC, Cuttack
Date: 06-May-2026 17:22:05
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMPAT No.2 of 2001
M/s. Grapco Industries Ltd. .... Petitioner
Mr. S.S. Pradhan, Advocate
-versus-
.... Opposite Parties
Mr. T.K. Dash, AGA
CORAM:
SHRI JUSTICE B. P. ROUTRAY
ORDER
6.5.2026 Order No.
55. 1. List this matter before any other Bench where I (Justice B.P. Routray) am not a Member.
( B.P. Routray) Judge M.K.Panda