Section 6 in Rajasthan Electricity Regulatory Commission (Distribution Licensees Standards of Performance) Regulations, 2003
6. Period of Schedule Outages.
- Period of interruption due to scheduled outage shall be specified will an advance by public notice through newspapers, local radio/TV stations etc. and as for as possible shall not exceed 10 hours on any day. The licensee shall ensure that supply is normally restored by 6 p.m.
