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Calcutta High Court

Steel Authority Of India Ltd vs Tata Construction & Projects Ltd on 22 June, 2010

Author: I. P. Mukerji

Bench: I. P. Mukerji

ORDER SHEET IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE A.P.No.189 of 2002 STEEL AUTHORITY OF INDIA LTD.

-Versus-

TATA CONSTRUCTION & PROJECTS LTD. A.P.No.190 of 2002 STEEL AUTHORITY OF INDIA LTD.

-Versus-

TATA CONSTRUCTION & PROJECTS LTD. A.P.No.191 of 2002 STEEL AUTHORITY OF INDIA LTD.

-Versus-

TATA CONSTRUCTION & PROJECTS LTD.

Appearance:

Mr. Utpal Bose, Adv. ...for the petitioner. Before:
The Hon'ble Justice I. P. MUKERJI Date: 22nd June, 2010.
The Court: At the prayer of the learned Advocate for the petitioner, these applications are adjourned for a week.
(I. P. Mukerji, J.) A/s.