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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)As a part of mandatory record keeping, the clinical establishment shall generate and maintain an admission/Inpatient register containing relevant particulars like unique identification number of every patient accommodated as inpatient and such other particulars as may be notified and shall generate and maintain a separate bed-head ticket or casesheet for recording his care and treatment plan particulars in such format as may be notified.