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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1) in The M.P. Trade Unions Regulations, 1961

(1)The Madhya Pradesh Trade Unions Regulations, 1927, the Madhya Pradesh Trade Union Regulations, 1951, the Vindhya Pradesh Trade Unions Regulations, 1952, the Bhopal State 'Trade Unions Regulations, 1952 and the Rajasthan Trade Unions Regulations in their application to the Sironj region are hereby repealed :Provided that anything done or any action taken under any of the Regulations so repealed shall, unless such thing or action is inconsistent with any of the provisions of these Regulations, be deemed to have been done or taken under the corresponding provisions of these Regulations.Form A[See Regulation 3]Application for Registration of Trade UnionsName of the Trade Union..............Address..................Dated the......... day of.......... 19......