Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(2)(h) in Sikkim Urban and Regional Planning and Development Act, 1998

(h)Proposals for irrigation, water supply, hydro-electric works, flood control and prevention of water pollution and waste management;