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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 68(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)Notwithstanding anything contained in this Regulation or any other law for the time being in force the District Panchayat or other authority authorised by the District Panchayat in this behalf shall have power to effect transfer of the officers and officials other than those mentioned in sub-section (3) posted in the District Panchayat.