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[Cites 0, Cited by 0] [Section 12345(11)] [Section 12345] [Entire Act]

Union of India - Subsection

Section 12345(11)(iv) in The Air Force Rules, 1969

(iv)Forfeiture of past service for promotion. [The words in italics are to be entered in the margin.]-To forfeit .................................(here specify period) past service for the purpose of promotion.