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[Cites 0, Cited by 10] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(a) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(a)the Central Government and each State Government shall, whenever necessary, constitute one or more Advisory Boards each of which shall consist of a Chairman and two other persons possessing the qualifications specified in sub-clause (a) of clause (4) of article 22 of the Constitution;