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State of West Bengal - Section

Section 4 in West Bengal Veterinary Practitioners Act, 1960

4. Constitutions of the Council.

- The Council shall consist of the following members, namely:-
(a)The Director-ex-officio.
(b)The Principal of the Veterinary College, West Bengal-ex-officio,
(c)One member from each University in West Bengal elected by the members of the Faculty of the University dealing with
(d)Four members elected by registered veterinary practitioners from among themselves.
(e)Two members appointed by the State Government from among registered veterinary practitioners:
Provided that on the first constitution of the Council after its establishment, all the members of the Council other than the ex-officio members shall be appointed by the State Government from among practitioners of veterinary medicine or surgery in West Bengal.