Punjab-Haryana High Court
M/S Bharti Walmart Pvt. Ltd vs M/S Ashirwad Sai Sales India Pvt. Ltd. & ... on 30 October, 2014
Author: Naresh Kumar Sanghi
Bench: Naresh Kumar Sanghi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-27605-2014 IN/AND
CRM-A-1429-MA-2014(O&M)
Date of Decision: October 30, 2014
M/s Bharti Walmart Private Limited
.....Appellant
Versus
M/s Ashirwad Sai Sales India Private Limited and ors.
......Respondents
CORAM: HON'BLE MR. JUSTICE NARESH KUMAR SANGHI
Present: Mr.Sumeet Goel, Advocate
for the applicant-appellant.
.......
Naresh Kumar Sanghi, J.(Oral)
Learned counsel for the applicant-appellant submits that in view of the compromise effected between the parties, he wants to withdraw the present petition.
Dismissed as withdrawn.
October 30, 2014 (Naresh Kumar Sanghi)
meenu Judge
MEENU
2014.10.30 17:27
I attest to the accuracy and
authenticity of this document
chandigarh