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Punjab-Haryana High Court

M/S Bharti Walmart Pvt. Ltd vs M/S Ashirwad Sai Sales India Pvt. Ltd. & ... on 30 October, 2014

Author: Naresh Kumar Sanghi

Bench: Naresh Kumar Sanghi

           IN         THE         HIGH COURT OF PUNJAB AND               HARYANA
                                        AT CHANDIGARH


                                                CRM-27605-2014 IN/AND
                                                CRM-A-1429-MA-2014(O&M)
                                                Date of Decision: October 30, 2014

           M/s Bharti Walmart Private Limited
                                                                   .....Appellant
                                     Versus
           M/s Ashirwad Sai Sales India Private Limited and ors.
                                                                   ......Respondents

           CORAM: HON'BLE MR. JUSTICE NARESH KUMAR SANGHI

           Present:             Mr.Sumeet Goel, Advocate
                                for the applicant-appellant.
                                      .......

           Naresh Kumar Sanghi, J.(Oral)

Learned counsel for the applicant-appellant submits that in view of the compromise effected between the parties, he wants to withdraw the present petition.

Dismissed as withdrawn.




           October 30, 2014                             (Naresh Kumar Sanghi)
           meenu                                                   Judge




MEENU
2014.10.30 17:27
I attest to the accuracy and
authenticity of this document
chandigarh